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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(k) in Telangana Self Help Groups (SHG) Women Co-Contributory Pension Act, 2009

(k)"Pension Fund Manager" means the Life Insurance Corporation of India or any other Public Sector Undertaking, regulated by an authority as may be prescribed by the Government;