Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Odisha - Subsection Section 6(4) in The Orissa Veterinary Practitioners Rules, 1976 (4)An elector may vote for the maximum number of four candidates. A voting paper, in which votes are given for more than four candidates shall be rejected.
