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[Cites 0, Cited by 0] [Section 6] [Entire Act]

UT Ladakh - Subsection

Section 6(1) in The ANCIENT MONUMENTS PRESERVATION ACT, 1977(1920 A.D.)

(1)If the owner is unable, by reason of infancy or other disability, to act for himself, the person legallycompetent to act on his behalf may exercise the powers conferred upon an ownerby section 5.