Supreme Court - Daily Orders
State Of U.P vs Upendra Kumar Gautam on 26 September, 2014
Bench: J. Chelameswar, A.K. Sikri
ITEM NO.45 COURT NO.8 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 3765/2014
(Arising out of impugned final judgment and order dated 26/07/2013
in CMWP No. 32831/2012 passed by the High Court Of Judicature at
Allahabad)
STATE OF U.P & ORS Petitioner(s)
VERSUS
UPENDRA KUMAR GAUTAM Respondent(s)
(with interim relief and office report)
WITH
SLP(C) No. 3766/2014
(With Office Report)
SLP(C) No. 3769/2014
(With appln.(s) for exemption from filing O.T. and Office Report)
SLP(C) No. 7978/2014 (With Office Report)
SLP(C) No. 7979/2014 (With Office Report)
SLP(C) No. 7980/2014 (With Office Report)
Date : 26/09/2014 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s) Mr. Ravi Prakash Mehrotra,Adv.
Mr. Rajeev Dubey,Adv.
For Respondent(s) Mr. Deepak Goel,Adv.
Mr. Om Prakash Singh,Adv.
Ms. Tulika Prakash,Adv.
Mr. Lagnesh Mishra,Adv.
Mr. V. N. Raghupathy,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified List on 10th October, 2014.
Digitally signed by Om Parkash Sharma Date: 2014.09.27 15:13:41 IST Reason:[O.P. SHARMA] [INDU BALA KAPUR] COURT MASTER COURT MASTER