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Supreme Court - Daily Orders

State Of U.P vs Upendra Kumar Gautam on 26 September, 2014

Bench: J. Chelameswar, A.K. Sikri

     ITEM NO.45                          COURT NO.8                 SECTION XI

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)               No(s).   3765/2014

     (Arising out of impugned final judgment and order dated 26/07/2013
     in CMWP No. 32831/2012 passed by the High Court Of Judicature at
     Allahabad)

     STATE OF U.P & ORS                                              Petitioner(s)

                                                VERSUS

     UPENDRA KUMAR GAUTAM                                            Respondent(s)

     (with interim relief and office report)
     WITH
     SLP(C) No. 3766/2014
     (With Office Report)
      SLP(C) No. 3769/2014
     (With appln.(s) for exemption from filing O.T. and Office Report)
      SLP(C) No. 7978/2014 (With Office Report)
      SLP(C) No. 7979/2014 (With Office Report)
      SLP(C) No. 7980/2014 (With Office Report)

     Date : 26/09/2014 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE J. CHELAMESWAR
                         HON'BLE MR. JUSTICE A.K. SIKRI

     For Petitioner(s)             Mr. Ravi Prakash Mehrotra,Adv.
                                   Mr. Rajeev Dubey,Adv.


     For Respondent(s)             Mr. Deepak Goel,Adv.

                                   Mr. Om Prakash Singh,Adv.
                                   Ms. Tulika Prakash,Adv.

                                   Mr. Lagnesh Mishra,Adv.
                                   Mr. V. N. Raghupathy,Adv.

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Signature Not Verified List on 10th October, 2014.

Digitally signed by Om Parkash Sharma Date: 2014.09.27 15:13:41 IST Reason:

[O.P. SHARMA] [INDU BALA KAPUR] COURT MASTER COURT MASTER