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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(2)(e) in The Mahatma Gandhi National Rural Employment Guarantee Act, 2005

(e)the manner in which and the conditions and limitations subject to which the State Fund shall be utilised under sub-section (2) of section 21;