Section 4(1) in The Orissa Professional Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2007
(1)The Government shall constitute a body to be known as the Policy Planning Body consisting of following members nominated by it, namely :-(a)The Secretary to Government, Industries Department, who shall be the Chairperson;(b)The Secretary to Government, Health and Family Welfare Department;(c)The Secretary to Government, Higher Education Department;(d)Vice-Chancellor, BPUT;(e)A person having experience in administering admission and examination of a joint entrance in professional education;(f)Director, Medical Education and Training, Orissa;(g)Director, Technical Education and Training, Orissa who shall be the Member-Secretary; and(h)Two members from the Orissa Legislative Assembly to be elected from among themselves.
