Rajasthan High Court - Jaipur
Dr. Lalchand Morani S/O Shri N.R. Morani vs State Of Rajasthan on 1 August, 2022
Author: Birendra Kumar
Bench: Birendra Kumar
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No. 6310/2022
Dr. Lalchand Morani S/o Shri N.r. Morani
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Girdhari Lal Gupta For Respondent(s) : Mr. Atul Sharma, PP Dr. Shivendra Singh Rathore HON'BLE MR. JUSTICE BIRENDRA KUMAR Order 01/08/2022 With the consent of parties, list the matter on 25.08.2022.
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