Bombay High Court
Shaila Devdasi Bhore vs State Of Maharashtra And Anr on 4 July, 2024
Author: Vijaykumar Kotwal
Bench: Vijaykumar Kotwal
Board Sr.No.:-53
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. APPEAL NO. 1263 OF 2023
Shaila Devdasi Bhore ....APPELLANT
V/S
State Of Maharashtra And Anr. ....RESPONDENT
Mr. Prasad Avhad i/by Mr. Kuldeep Nikam, Adv. for Appellant Mr. P. P. Jadhav, APP for State/Respondent CORAM : HON'BLE SHRI JUSTICE SARANG VIJAYKUMAR KOTWAL J DATE : 4th July, 2024 P.C. :
At the request of learned counsel for the Appellant , stand over to 25/07/2024 .
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