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Bombay High Court

Shaila Devdasi Bhore vs State Of Maharashtra And Anr on 4 July, 2024

Author: Vijaykumar Kotwal

Bench: Vijaykumar Kotwal

                                                                               Board Sr.No.:-53

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

                   CR. APPEAL NO. 1263 OF 2023

 Shaila Devdasi Bhore                                   ....APPELLANT
            V/S
 State Of Maharashtra And Anr.                        ....RESPONDENT

Mr. Prasad Avhad i/by Mr. Kuldeep Nikam, Adv. for Appellant Mr. P. P. Jadhav, APP for State/Respondent CORAM : HON'BLE SHRI JUSTICE SARANG VIJAYKUMAR KOTWAL J DATE : 4th July, 2024 P.C. :

At the request of learned counsel for the Appellant , stand over to 25/07/2024 .
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