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Union of India - Section

Section 53 in Sarva Haryana Gramin Bank (Officers and Employees) Service Regulations, 2010

53. When pay and allowances ceases.

- Pay and allowances shall cease to accrue as soon as an officer or employee ceases to be in service :Provided that if an officer or employee dismissed from the service of the Bank, the pay and allowances of the officer or employee shall cease from the date of dismissal:Provided further that if an officer or employee dies in service, the pay and allowances shall cease from the day following that on which the death occurs.