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State of Maharashtra - Section

Section 117 in Maharashtra Cinemas (Regulation) Rules, 1966

117. Display of licences.

- The licensee shall have [the licence in Forms E and F] [Inserted by G. N. of 17.7.1974.] displayed prominently on the walls of the office of the cinema. [A true copy of each of the licences as certified by the licensing authority shall also be displayed at a prominent place in the cinema theatre to which the public have easy access.] [Inserted, by G. N. of 17.7.1974.]