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[Cites 0, Cited by 4] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(2) in Income Tax Rules, 1962

(2)A verification in the following Form shall be annexed to the statement referred to in sub-rule (1) :Form of VerificationWe/I, the trustee(s) of the above named fund, do declare that what is stated in the above statement is true to the best of our/my information and belief.