Section 2 in The Jaunsar-Bawar Pargana (District Dehradun) Revenue Officials (Special Powers) Order, 1977
2. Investing Revenue Officials with the powers of police officer or an Officer-in-charge of a Police Station.
- In addition to the police officers, entrolled under the Police Act, 1861 (Act No. V of 1861), the revenue officials, namely, the Naib-Tehsildar, Kanungo and Patawari in the Jaunsar-Bawar Pargana, District Dehra Dun, shall exercise the powers and perform the functions and the duties of a police officer or an Officer-in-charge of a Police Station to the extent hereinafter specified, in the whole of Jaunsar-Bawar Pargana except in the village which are under the jurisdiction of the Regular Police.
