Delhi High Court - Orders
M/S Gagan Infraenergy Ltd. Earlier ... vs Deputy Director Directorate Of ... on 3 September, 2024
Author: Sudhir Kumar Jain
Bench: Sudhir Kumar Jain
$~38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11264/2021 & CM APPL. 34679/2021, CM APPL.
42632/2024
M/S GAGAN INFRAENERGY LTD. EARLIER KNOWN AS M/S
GAGAN SPONGE IRON PVT. LTD. THROUGH ITS
AUTHORIZED REPRESENTATIVE
SH. AJAY SEHGAL .....Petitioner
Through: Mr. Annirudh Sharma, Mr. Hemant
Shah, Ms. Vridhi Kashyap,
Mr. Saurabh Pal, Mr. Gurpreet Singh
Parwanda, Mr. Pallav Srivastava,
Mr. Vishal Mann, Mr. Akshay Rana,
Advocates
versus
DEPUTY DIRECTOR DIRECTORATE
OF ENFORCEMENT & ANR. .....Respondents
Through: Mr. Anurag Ahluwalia, CGSC for R-
1 and 2/ED
CORAM:
HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 03.09.2024 The Hon'ble Judge is not holding Court today. List on 19.11.2024.
BY ORDER (COURT MASTER) SEPTEMBER 3, 2024/j This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 07/09/2024 at 00:36:52