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Himachal Pradesh High Court

State Of H.P. & Another vs . Dev Raj on 30 June, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

State of H.P. & another vs. Dev Raj LPA No. 78 of 2022.

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30.06.2022. Present: Mr. Ajay Vaidya, Senior Additional Advocate General, for the appellants.

Tag with CWP No. 2581 of 2019.

(Tarlok Singh Chauhan) Judge r (Chander Bhusan Barowalia) 30th June, 2022. Judge (krt) ::: Downloaded on - 01/07/2022 20:03:01 :::CIS