Section 86(3)(e) in Punjab Panchayat Samitis and Zila Parishads Act, 1961

[Cites 0, Cited by 0] [Section 86(3)] [Section 86] [Entire Act]

State of Punjab - Subsection

Section 86(3)(e) in Punjab Panchayat Samitis and Zila Parishads Act, 1961

(e)persons to be co-opted as follows-

(i)two women, if no woman becomes a member of the Zila Parishad by virtue of clause (a) or clause (b):