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[Cites 0, Cited by 0] [Section 198(2)] [Section 198] [Entire Act]

State of Kerala - Subsection

Section 198(2)(e) in Kerala Factories Rules, 1957

(e)Take a naked light or any lamp or matches or any apparatus for producing a naked light or spark into, or smoke in , any part of the works where there is liability to explosion from inflammable gas, vapour or dust;