Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 38(6)] [Section 38] [Entire Act]

State of Punjab - Subsection

Section 38(6)(a) in The Punjab Rent Act, 1995

(a)An application under section 19 for cutting off essential services shall be dealt with in accordance with the procedure specified in this sub- section.