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[Cites 0, Cited by 0] [Section 90(1)] [Section 90] [Entire Act]

State of Haryana - Subsection

Section 90(1)(c) in Haryana Electricity Regulatory Commission (Conduct of Business) Regulations, 1998

(c)arrange to exhibit a copy of such licence and maps for public inspection at all reasonable times at his head office, at his local offices (if any) and at the office of every local authority within the area of supply.