Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33A] [Entire Act] Union of India - Subsection Section 33A(h) in The Indian Post Office Rules, 1933 (h)Customers who have not signed the Business Parcel Agreement, shall book Express Parcel Post under Express Parcel Post Retail Service;
