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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Odisha - Subsection

Section 35(ii) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(ii)Side setback on the side for plots upto 100 square meter with width less than 4.0 meters may be relaxed provided a no-objection certificate is obtained from the immediate side neighbours.