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Allahabad High Court

Yogesh Kumar Agarwal vs State Of U.P Trough Superintendent Of ... on 4 February, 2010

Bench: Imtiyaz Murtaza, Naheed Ara Moonis

Court No. - 41

Case :- CRIMINAL MISC. WRIT PETITION No. - 22022 of 2009

Petitioner :- Yogesh Kumar Agarwal
Respondent :- State Of U.P Trough Superintendent Of Police And Others
Petitioner Counsel :- Shishir Prakash
Respondent Counsel :- Govt. Advocate

Hon'ble Imtiyaz Murtaza,J.

Hon'ble Naheed Ara Moonis,J.

Case called out in revised list but there is no appearance for the petitioner. The petition is therefore dismissed for want of prosecution. Interim order if any shall stand vacated.

Order Date :- 4.2.2010 MH