Allahabad High Court
Yogesh Kumar Agarwal vs State Of U.P Trough Superintendent Of ... on 4 February, 2010
Bench: Imtiyaz Murtaza, Naheed Ara Moonis
Court No. - 41 Case :- CRIMINAL MISC. WRIT PETITION No. - 22022 of 2009 Petitioner :- Yogesh Kumar Agarwal Respondent :- State Of U.P Trough Superintendent Of Police And Others Petitioner Counsel :- Shishir Prakash Respondent Counsel :- Govt. Advocate Hon'ble Imtiyaz Murtaza,J.
Hon'ble Naheed Ara Moonis,J.
Case called out in revised list but there is no appearance for the petitioner. The petition is therefore dismissed for want of prosecution. Interim order if any shall stand vacated.
Order Date :- 4.2.2010 MH