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[Cites 0, Cited by 0] [Section 42(1)] [Section 42] [Entire Act]

State of Gujarat - Subsection

Section 42(1)(a) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003

(a)lay down-
(i)such standards of overall performance in connection with the transmission, distribution or supply of electricity as in its opinion is necessary for the licensee to achieves,
(ii)such standards in connection with efficient use of electricity by consumers as in its opinion are necessary: