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[Cites 0, Cited by 0] [Section 268(1)] [Section 268] [Entire Act]

Union of India - Subsection

Section 268(1)(a) in Constitution of India, 1950

(a)in the case where such duties are leviable within any [Union territory] [Substituted by the Constitution (Seventh Amendment) Act, 1956, Section 29 and Schedule, for " State specified in Part C of the First Schedule" .], by the Government of India, and