Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1 in The Coal Bearing Areas (Acquisition And Development) Amendment and Validation Act, 1971 1. Short title. This Act may be called the Coal Bearing Areas (Acquisition and Development) Amendment and Validation Act, 1971.Sections 2-7. [Not printed.]
