Gauhati High Court
Page No.# 1/2 vs The State Of Assam And 3 Ors on 22 September, 2023
Author: Chief Justice
Bench: Chief Justice
Page No.# 1/2
GAHC010217272023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA/365/2023
NAGALAND CONTRACTORS AND SUPPLIERS UNION AND ANR.
REPRESENTED BY ITS VICE PRESIDENT
MR. HOSHITO ASSUMI,
R/O PANCHAYA LOWER CHANDMARI COLONY, KOHIMA, NAGALAND,
PIN- 797001.
2: TALI SANGTAM
SECRETARY OF NAGALAND CONTRACTORS AND SUPPLIERS UNION
R/O BAYAVU HILLM
KOHIMA
NAGALAND
PIN- 797001
VERSUS
THE STATE OF ASSAM AND 3 ORS.
REPRESENTED BY THE CHIEF SECRETARY,
GOVERNMENT OF NAGALAND, KOHIMA, PIN- 797004.
2:THE COMMISSIONER AND SECRETARY
TO THE GOVT. OF NAGALAND
DEPTT. OF PWD (R AND B)
NAGALAND
KOHIMA
PIN- 797001.
3:THE CHIEF ENGINEER
PWD (R AND B) AND EMPOWERED OFFICER
NGRRDA
NAGALAND
KOHIMA
PIN- 797001.
Page No.# 2/2
4:THE SECRETARY
TO THE GOVT. OF INDIA
MINISTRY OF RURAL DEVELOPMENT
KRISHI BHAVAN
DR. RAJENDRA PRASAD ROAD
NEW DELHI
PIN- 110001
For the appellants : Mr. K.N. Choudhury, Senior Advocate
Assisted by Mr. J. Patowary, Advocate
For the respondents : Ms. A. Aier, Govt. Advocate, Nagaland
-BEFORE-
HON'BLE THE CHIEF JUSTICE HON'BLE MRS. JUSTICE SUSMITA PHUKAN KHAUND 22-09-2023 At this stage without issuing notice to the respondents, we record the presence of Ms. A. Aier on behalf of the State of Nagaland (respondent No.1), the Commissioner & Secretary to the Government of Nagaland (respondent No.2) and the Chief Engineer, PWD (R&B) and Empowered Officer (respondent No.3).
Ms. Aier shall take instructions on the submissions of the appellants' counsel that the representation dated 06.09.2023 submitted by the writ petitioners/appellants has not been decided till date and the tender process is being finalised.
Re-notify on 25.09.2023.
JUDGE CHIEF JUSTICE Comparing Assistant