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[Cites 0, Cited by 0] [Section 340(3)] [Section 340] [Entire Act]

State of Andhra Pradesh - Subsection

Section 340(3)(b) in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980

(b)I have served the notice on Sri.........an adult member of the family of the party, as the party was absent from his house.