Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 103] [Entire Act] State of Uttar Pradesh - Subsection Section 103(c) in The U.P. Fundamental Rules (c)part-time service, or service which is remunerated wholly or partly by the payment of honoraria or daily wages,
