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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Chattisgarh - Subsection

Section 9(1)(k) in Urban Street Vendors and Hawkers (Registration and Regulation) Bye-laws, 2010

(k)To disseminate the object and purpose of these Bye-laws by whatever means as often as possible, as widely as possible to promote safe vending practices in the Corporation area.