Supreme Court - Daily Orders
Virendra Pal Singh vs Cbi on 9 May, 2014
tITEM NO.20 COURT NO.5 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl) No(s).3745/2014
(From the judgement and order dated 10/04/2014 in CRLMA No.465/2014
in SBA No.76/2013,of The HIGH COURT OF UTTARAKHAND AT NAINITAL)
VIRENDRA PAL SINGH Petitioner(s)
VERSUS
CBI Respondent(s)
(With appln(s) for stay of arrest and office report)
Date: 09/05/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE CHANDRAMAULI KR. PRASAD
HON’BLE MR. JUSTICE PINAKI CHANDRA GHOSE
For Petitioner(s) Mr. T.N. Singh,Adv.
Mr. V.K. Singh, Adv.
Ms. Rajshree Singh, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(Sanjay Kumar) (Indu Satija) Court Master Assistant Registrar