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State of Kerala - Section

Section 31 in Travancore-Cochin Literary, Scientific and Charitable Societies Registration Act, 1955

31. Inspection of documents.

- Any person may inspect all documents filed with the Registrar under this Act on payment of a fee of one rupee for each inspection, and any person may require a copy or extract of any document or any part of any document to be certified by the Registrar, on payment of two annas for every hundred words of such copy or extract.