Bombay High Court
Rahul S/O Naresh Puglia vs Mitesh Gotulal Bhangdiya And Anr on 31 August, 2018
Author: S.B. Shukre
Bench: S.B. Shukre
ep2.12.odt 1/1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
ELECTION PETITION No.2 OF 2012
(Rahul s/o. Naresh Puglia Vs. Shri Mitesh Gotulal Bhangdiya and others)
__________________________________________________________________________
Office Notes, Office Memoramda of Coram,
appearances, Court's orders of directions Court's or Judge's orders.
and Registrar's Orders.
Shri A.S. Kilor, Advocate for the Petitioner.
Shri V.V. Bhangde, Advocate for Respondent No.1.
CORAM : S.B. SHUKRE, J.
st DATE : 31 AUGUST, 2018.
Learned counsel for both parties submit that term of election is now over and, therefore, this petition has been rendered infructuous.
Election Petition is disposed of as such.
JUDGE DWW ::: Uploaded on - 03/09/2018 ::: Downloaded on - 04/09/2018 23:35:59 :::