Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Tamilnadu - Subsection Section 4(12) in Periyar University Act, 1997 (12)to institute lacturerships, readerships, professorships and any other teaching posts required by the University and to appoint persons to such lecturer-ships, readerships, professorships and other teaching posts;
