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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Rajasthan - Subsection

Section 37(4) in Rajasthan Sports (Registration, Recognition and Regulation of Associations) Act, 2005

(4)Cancellation of registration under sub-section (3) shall operate as if the members of such Society have resolved to dissolve the Society and the provisions of this Act shall apply accordingly.