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[Cites 0, Cited by 0] [Section 92(1)] [Section 92] [Entire Act]

Union of India - Subsection

Section 92(1)(a) in Motor Vehicles Act, 1939

(a)the grant and authentication of travelling passes, certificates or authorisations to persons temporarily taking motor vehicles out of [India] [Substituted by Act 3 of 1951, section 3 and Schedule, for 'the States' (w.e.f. 1.4.1951).] to any place outside India or to persons temporarily proceeding out of [India] [Substituted by Act 3 of 1951, section 3 and Schedule, for 'the States' (w.e.f. 1.4.1951).] to any place outside-India and desiring to drive a motor vehicle during their absence [from India] [Substituted by the A. O. 1948, for 'from British India'.];