Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 61(3)] [Section 61] [Entire Act]

State of Bihar - Subsection

Section 61(3)(i) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(i)the incidence of abuse and exploitation or any crime must be reported by any staff member of the institution immediately to the Superintendent;