Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(3)(r) in The Central Motor Vehicles Rules, 1989

(r)make proper use of the rear-view mirror before signalling, beginning maneuvering, moving away, altering the course to overtake,turning right or stopping;