Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 12] [Section 30(2)] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(2)(e) in The Food Safety And Standards Act, 2006

(e)sanction prosecution for offences punishable with imprisonment under this Act;