Section 7(3)(a) in Punjab Civil Services (General and Common Conditions of Service) Rules, 1994

[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(3)(a) in Punjab Civil Services (General and Common Conditions of Service) Rules, 1994

(a)if his work and conduct has in its opinion been satisfactory -

(i)confirm such person, from the date of his appointment or from the date he completes his period of probation satisfactorily, if he is not already confirmed; or

(ii)declare that he has completed his probation satisfactorily, if he is already confirmed; or

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State of Punjab - Subsection

Section 7(3)(a) in Punjab Civil Services (General and Common Conditions of Service) Rules, 1994