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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(3) in Rajasthan Ayurved Nursing Council Act, 2012

(3)For the purpose of ascertaining whether recognition may be given or not, the Council shall conduct such enquiry by appointing such number of inspectors whether from among members of the Council or otherwise as it deems necessary and shall, by order grant recognition or reject the application for recognition.