Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 455(2)] [Section 455] [Entire Act]

State of Telangana - Subsection

Section 455(2)(a) in Greater Hyderabad Municipal Corporation Act, 1955

(a)permission has been received from the Commissioner in this behalf, or