Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act]

State of Nagaland - Subsection

Section 56(1)(e) in Nagaland Municipal Act, 2001

(e)Fraudulently puts into any ballot box anything other than the ballot paper which he is authorised by law to put in, or