61. Fatigues. (Section 3, Bengal Act II of 1866) (Section 9, Bengal Act IV of 1866). - All officers of the subordinate ranks are liable to perform fatigue duties, such as, work on rifle and revolver ranges and butts, loading, unloading and handling Government property, pitching and striking tents, care and maintenance of parade and parade and other police grounds, the maintenance of fire-fighting apparatus, demolitions to prevent the spread of fire and the saving of property from damage by fire or flood.
