Section 9(1)(c) in The U.P. Municipalities Act, 1916

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State of Uttar Pradesh - Subsection

Section 9(1)(c) in The U.P. Municipalities Act, 1916

(c)the ex-officio members, comprising all members of the Council of States and the State Legislative Council who are registered as electors within the municipal area;

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State of Uttar Pradesh - Subsection

Section 9(1)(c) in The U.P. Municipalities Act, 1916