Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Himachal Pradesh - Subsection Section 2(e) in Himachal Pradesh Board of School Education Act, 1968 (e)[ "examination" means an examination conducted by the Board;] [Clause (e) omitted vide A. O. 1973 and again inserted vide Act No. 15 of 1992.]
