Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(11)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(11)(iv) in Gujarat Sales Tax Act, 1969

(iv)the Bombay Sales of Intoxicants Taxation Act, 1953 (Bom. XLVII of 1953),