Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] State of Tamilnadu - Section Section 19 in Malabar Tenancy Act, 1929 19. Interest on arrears of fair rent. - Arrears of fair rent shall bear interest at the rate of five and a half per cent per annum or at such lower rate as may be agreed upon between the parties.
