Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22(1) in The Himgiri Nabh Vishwavidyalaya (University in the Sky) Act, 2003

(1)The Board of Management shall consist of-
(a)the Vice-Chancellor;
(b)a nominee of the UGC;
(c)five persons, nominated by the TALEEM Research Foundation, Ahrgedabad;
(d)two Professors of the University, by rotation on the basis of seniority for a period of one year;
(e)two Deans of the faculties as nominated by the Chancellor;
(f)Principal-Secretary/Secretary to the State Government in the Higher Education Department or his nominee not below the rank of Joint Secretary to the State Government.
The Vice-Chancellor shall be the Chairperson of the Board of Management and the Registrar shall be the Secretary of the Board of Management.