Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 134 in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

134. Transfer of information .-In connection with shifts and change of personnel, the operator shall ensure the necessary transfer of information to incoming personnel on the status of safety systems and ongoing activities, as well as other information of importance to health, safety and environment.