Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Kerala - Subsection Section 33(1) in The SreeNarayanaGuru Open University Act, 2021 (1)The Finance Council shall take decisions on all financial matters subject to the provisions of this Act and rules, Statutes and Ordinances made there under and submit suggestions.
