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State of Rajasthan - Section

Section 107 in The Rajasthan Distilleries Rules, 1977

107. Gauging of Issues.

- The gauging of issues may be by the litre measure, by both authorised measuring appliance or by weighment. All litre measures must be compared with the standard litre measure at least once a month. Other sanctioned measuring appliances must be tested at the beginning of each week. Where gauging is made by weighment, distillers must provide the necessary scales and weights, the correctness of which should be frequently tested by officers-in-charge and by inspecting officers. In testing platform weighing, machines, the arm weights should be adjusted as accurately as possible against standard dead weights placed on the platform. No machine in which the error amounts to or exceeds 0.5 per cent should be permitted to be used until it has been properly adjusted.